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Sri Sushil Kumar Chatterjee @ ... vs Sri Palash Konar
2022 Latest Caselaw 966 Cal

Citation : 2022 Latest Caselaw 966 Cal
Judgement Date : 2 March, 2022

Calcutta High Court (Appellete Side)
Sri Sushil Kumar Chatterjee @ ... vs Sri Palash Konar on 2 March, 2022
02.03.2022
 (S/L-2 &3 )
    Ct.-18
  (P. Jana)
                               (Via Video Conference)

                                   S.A 209 of 2019

               Sri Sushil Kumar Chatterjee @ Sushil Chatterjee
                                        -Vs-
                                Sri Palash Konar

                                         With
                                   S.A. No. 210 of 2019

               Sri Sushil Kumar Chatterjee @ Sushil Chatterjee
                                        -Vs-
                                Sri Palash Konar


                   Mr. Buddhadeb Ghosal,
                   Ms. Sohini Chakraborty,
                                         .... For the Appellant.

                   Mr.   Partha Pratim Roy,
                   Mr.   Tanmoy Mukherjee,
                   Mr.   Souvik Das,
                   Mr.   Rudranil Das,
                                          ... For the Respondent.

Written notes on argument filed by the

parties be kept with the record.

Judgment reserved.

(Biswajit Basu, J.)

 
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