Ravneet Kaur @ Ravneet Kaur Bhatia vs Unknown
2022 Latest Caselaw 942 Cal

74 01.03.2022 (AD) Court No.29 C.R.M. 2603 of 2021 With IA No.:CRAN 1 of 2021, CRAN 2 of 2021

In Re: - An application under Section 439(2) read with Section 482 of the Code of Criminal Procedure, 1973.

And

In the matter of: Ravneet Kaur @ Ravneet Kaur Bhatia ....petitioner.

Mr. Sandipan Ganguly, Sr. Adv. Mr. Dipanjan Dutta Mr. Vishwarup Acharyya ... for the petitioner.

Mr. Saswata Gopal Mukherji, Ld. PP Mr. S.S. Imam Mr. Subrato Roy ... for the State.

Mr. Sekhar Basu, Sr. Adv. Mr. Sabyasachi Banerjee Mr. Daanish Haque Mr. Emon Bhattacharya ... for the opposite party nos.2 to 4.

Hearing is concluded

Judgment reserved.

The certified copy of case diary be kept with the record for

the present.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)