Citation : 2022 Latest Caselaw 940 Cal
Judgement Date : 1 March, 2022
01.03.2022
Srimanta
D/L CRA/335/2017
Dipankar Das @ Pantu
-Vs.-
State of West Bengal
(Via Video Conference)
Mr. Sourav Chatterjee, Adv., Mr. Satadru Lahiri, Adv. Mr. Someswar Dutta, Adv., Mr. Safdar Azam, Adv.
...for the appellant. Mr. S. G. Mukherjee, Ld. P.P., Ms. Faria Hossain, Adv., Ms. Sonali Das, Adv.
...for the State.
Argument is heard and the judgment is reserved.
(Bibek Chaudhuri, J. )
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