Axis Bank Ltd vs Downtown Temptations Pvt. Ltd. & ...
2022 Latest Caselaw 914 Cal/2

OD-54,55

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                        EC/320/2018

                              AXIS BANK LTD.
                                    VS
                    DOWNTOWN TEMPTATIONS PVT. LTD. & ANR.

                                     EC/321/2018
                         IA NO: GA/1/2020 (Old No: GA/10/2020)

                              AXIS BANK LTD.
                                    VS
                    DOWNTOWN TEMPTATIONS PVT. LTD. & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th March, 2022.

Appearance:

Mr. Priyankar Saha, Adv. Mr. Ramesh Chanda Paul, Adv.

...for the judgment debtors

Mr. Swatarup Banerjee, Adv.

The Court:- Affidavit of Assets filed on behalf of the judgment debtor be

kept with the records.

Let this matter appear on 22nd April, 2022 for examination.

(RAVI KRISHAN KAPUR, J.)

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