Kaustuv Ray vs Idbi Bank And Ors
2022 Latest Caselaw 862 Cal/2

OD-9

                               ORDER SHEET

                               WPO/340/2022

                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE

                               KAUSTUV RAY
                                    VS
                            IDBI BANK AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
     Date : 14th March, 2022.


                                                                      Appearance:
                                                         Mr. Subhankar Nag, Adv.
                                                              Mr. Deep Basu, Adv.
                                                           Mr. Avishek Guha, Adv.
                                                       Ms. Ratnadipa Sarkar, Adv.
                                               Mr. Avimanyu Roy Chowdhury, Adv.
                                                                ...for the petitioner

                                                              Mr. Kausik De, Adv.
                                                         Mr. Chayan Gupta, Adv.
                                                         Mr. Roshan Pathak, Adv.
                                                        Mr. Raghav Munshi, Adv.
                                                       Ms. Mohini Majumdar, Adv.
                                                       ...for respondent nos. 1 to 3

The Court: Arguments are concluded. The matter is reserved for

judgment.

The interim order granted earlier is extended till disposal of the writ

petition.

(SABYASACHI BHATTACHARYYA, J.)

bp