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Idfc First Bank Ltd vs Md. Yousuf And Anr
2022 Latest Caselaw 809 Cal/2

Citation : 2022 Latest Caselaw 809 Cal/2
Judgement Date : 8 March, 2022

Calcutta High Court
Idfc First Bank Ltd vs Md. Yousuf And Anr on 8 March, 2022
OD-11
                                      EC/244/2020
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE
                                  (Via Video Conference)


                                 IDFC FIRST BANK LTD.
                                          VS
                                 MD. YOUSUF AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th March, 2022.

Appearance:-

Ms. Tutul Das Singh, Adv.

Ms. Pooja Sett, Adv.

Mr. Ranjit Singh, Adv.

The Court: An accommodation is prayed for on behalf of the decree-holder.

Let this matter appear on 7 April 2022.

In the meantime, the decree-holder is directed to effect service on all the

judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh

 
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