Bikram Chatterjee @ Vikram ... vs Unknown
2022 Latest Caselaw 1674 Cal

85 30.03.2022 CRR 1646 of 2020 NB

In the matter of:- Bikram Chatterjee @ Vikram Chatterjee ...petitioner

Mr. Sourav Chatterjee, Mr. Satadru Lahiri, Mr. Abhirup Chakraborty, ...for the petitioner.

Mr. Saswata Gopal Mukherjee Ld. PP, Mr. Sudip Ghosh, Mr. Apurba Kr. Datta.

...for the State.

Mr. Sandipan Ganguly, Mr. Ayan Bhattacharjee, Mr. Soumen Mohanty, Mr. Karan Dudhewala, Mr. Piyush Kumar Ray, Mr. Agnish Basu.

...for the OPs.

The written notes of arguments filed in this Court are taken on

record.

Heard the learned Counsels appearing on behalf of the parties.

Hearing is concluded. Judgment is reserved.

The petitioner shall be at liberty to pray for an adjournment before

the learned Trial Court on the next date of hearing i.e. on 27.04.2022.

Urgent photostat certified copy of this order may be supplied to

the parties expeditiously, if applied for.

Parties to act on the server copy of this order downloaded from

the official website of this Court.

(Jay Sengupta, J.)