State Bank Of India & Ors vs Shri Ratan Kumar Rababi & Ors
2022 Latest Caselaw 1672 Cal

                                      1




03  30.03.2022                         FMA 652 of 2019
RP  Ct. No. 16                              With
 AN                    IA No.CAN 2 of 2018 (Old No.CAN 7657 of 2018)
                        IA No. CAN 2 of 2019 (Old No. CAN 5519 of 2019)

                                     State Bank of India & Ors.
                                               vs.
                                  Shri Ratan Kumar Rababi & Ors.


                 Mr. Soumya Majumder
                 Mr. Susanta Pal
                 Mr. S. Pal Chowdhury

                                                 ... for the appellants
                 Mr.   Kallol Basu
                 Mr.   Suvadip Bhattacharjee
                 Mr.   Swapnamoy Sarkar
                 Mr.   Jagadish Ranjan Das
                                                  ... For respondents

Heard the learned advocates for the parties.

Hearing is concluded and judgment is reserved.

Learned advocates for the parties are at liberty to file a

brief note of written submission by 01.04.2022.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)