Kanwal Prakash Singh & Anr vs The State Of West Bengal & Anr
2022 Latest Caselaw 1441 Cal

 3    23.03.2022
AKG

                                        CRR 3004 of 2018

Kanwal Prakash Singh & Anr.

Vs.

The State of West Bengal & Anr.

With

CRR 3171 of 2018 Virendra Kumar Vs.

The State of West Bengal & Anr.

Mr. Akhilesh Shrivastava, Mr. Abhishek Sikdar ...for the Petitioner

Mr. Sandipan Ganguly, Mr. Prasanta Kumar Dutta, Mr. Susanta Kumar Dutt, Mr. Syamantak Banerjee ...for the O.P. No. 2/SEBI

The matter is listed today for further hearing.

Heard arguments advanced by the learned advocate for the

opposite party no. 2/SEBI and reply given by the learned advocate

for the petitioner.

Hearing is concluded.

Judgment stands reserved.

(Ananda Kumar Mukherjee, J.)