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Electrosteel Castings Limited & ... vs Union Of India & Ors
2022 Latest Caselaw 1009 Cal

Citation : 2022 Latest Caselaw 1009 Cal
Judgement Date : 4 March, 2022

Calcutta High Court (Appellete Side)
Electrosteel Castings Limited & ... vs Union Of India & Ors on 4 March, 2022
04.03.2022
sayandeep
Sl. No. 43
Ct. No. 05
                           WPA 5681 of 2016
                                With
             IA NO: CAN/1/2016(Old No. CAN 4451/2016),
                  CAN/2/2016(Old No. CAN/6828 /2016),
                              CAN/3/2021

                        Electrosteel Castings Limited & Anr.
                                       Vs.
                              Union of India & Ors.
                             (Via Video Conference)

                   Mr. Samrat Sen
                   Mr. Rajesh Gupta
                   Mr. O. P. Jhunjhunwala
                                            ..... for the petitioners
                   Mr. Pinaki Bhattacharyya
                                .... for the respondent Nos. 2 to 6

Learned counsels have submitted their

respective notes.

List this matter on 15th March, 2022 under the

heading "For Judgment".

It may be recorded that the Railways have

submitted three Notes.

(Moushumi Bhattacharya, J.)

 
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