Salem Khan vs State Of West Bengal And Ors
2022 Latest Caselaw 3189 Cal

13.06.2022

Sl.1 sp W.P.A No. 3271 of 2022 Salem Khan Vs.

State of West Bengal and Ors.

Mr. Kaustav Bagchi, Mr. Debayan Ghosh, Ms. Priti Kar, ... for the Petitioner. Mr. Amitesh Banerjee, Ld. Senior Advocate, Mr. Sandip Dasgupta, ... for the State.

Mr. Billwadal Bhattacharyya, A.S.G.I., Mr. Kallol Mondal, Mr. Samrat Goswami ...for the CBI

Counsel for the petitioner files notes of

arguments.

Counsel for the State seeks time to file their

notes of arguments.

The order reserving judgment, shall be deemed

to have been deferred until Wednesday (15.06.2022)

List the matter on June 15, 2022 under the

same heading.

(Rajasekhar Mantha, J.)