Citation : 2022 Latest Caselaw 4465 Cal
Judgement Date : 19 July, 2022
19.07.2022
Ct. No.40 d.g. CRA 169 of 2016
Gopal @ Manu Das vs.
The State of West Bengal
Mr. Debabrata Acharyya, Mr. Sital Samanta.
... for the appellant
Mr. Saswata Gopal Mukherjee, Ld. P.P., Mr. Sandip Chakraborty, Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.
... for the State
Heard the both parties.
Let the matter be reserved for judgment.
(Sugato Majumdar, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!