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Tapan Sen Majumdar vs The West Bengal State Electricity
2022 Latest Caselaw 4132 Cal

Citation : 2022 Latest Caselaw 4132 Cal
Judgement Date : 11 July, 2022

Calcutta High Court (Appellete Side)
Tapan Sen Majumdar vs The West Bengal State Electricity on 11 July, 2022
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11.07.2022

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IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION APPELLATE SIDE

W.P.A. No. 14580 of 2015

Tapan Sen Majumdar

-vs.-

The West Bengal State Electricity Distribution Company Limited & Ors.

Mr. Sanjay Mukherjee ...for the petitioner

Mr. Sumit Kumar Panja, Mr. Sumit Ray ...for the WBSEDCL

Heard learned counsel appearing for the parties.

Hearing is concluded and judgment reserved in the

matter.

(Sabyasachi Bhattacharyya, J.)

 
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