Citation : 2022 Latest Caselaw 4131 Cal
Judgement Date : 11 July, 2022
11.07.2022
Srimanta
CRR/2004/2022
In the matter of : Nabakumar Samanta @ Lab Samanta ...petitioner.
Mr. Sital Samanta, Adv.
...for the petitioner.
In paragraph 2 of page 2 of the judgment delivered on 27th June, 2022 by this Court the date of impugned order was inadvertently recorded as '27th April, 2022' instead of '7 th April, 2022'.
Paragraph 2 at page 2 of the judgment be corrected by inserting '7th April, 2022' as the date of impugned order in place of '27th April, 2022'.
The instant order be made part of the order dated 27 th June, 2022.
( Bibek Chaudhuri, J. )
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