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Pranab Kumar Sen vs Durgapur Chemicals Limited & Ors
2022 Latest Caselaw 4103 Cal

Citation : 2022 Latest Caselaw 4103 Cal
Judgement Date : 8 July, 2022

Calcutta High Court (Appellete Side)
Pranab Kumar Sen vs Durgapur Chemicals Limited & Ors on 8 July, 2022
08.07.2022      IN THE HIGH COURT AT CALCUTTA
 DL - 22       CONSTITUTIONAL WRIT JURISDICTION
    (PP)              APPELLATE SIDE

                      WPA 785 of 2020

                     Pranab Kumar Sen
                            Vs.
               Durgapur Chemicals Limited & Ors.


             Mr. Udaynarayan Betal,
             Mr. Mriganka Patra
                                         ....for the petitioner.

             Mr. Ranjay De,
             Mr. Basabjit Banerjee
                                        ...for the respondents.

Hearing concluded. Judgment reserved.

(Arindam Mukherjee, J.)

 
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