Ujjal Mandal vs The State Of West Bengal & Ors
2022 Latest Caselaw 3904 Cal

Citation : 2022 Latest Caselaw 3904 Cal
Judgement Date : 1 July, 2022

Calcutta High Court (Appellete Side)

Ujjal Mandal vs The State Of West Bengal & Ors on 1 July, 2022

S/L 3
01.07.2022
Court. No. 22
suvayan
                              WPA 9253 of 2015
                                  Ujjal Mandal
                                       Vs.
                         The State of West Bengal & Ors.

                Mr. Indranath Mitra
                Mr. Neil Basu
                                                         ...for the petitioner.

                Ms. Chaitali Bhattacherjee
                Mr. Kartik Chandra Kapas
                                                             ... for the State.

                Mr. Kanak Kiran Bandapdhyay
                                      ...for the respondent nos. 3 to 9.

The parties have concluded their submissions.

Written notes on behalf of the parties are already on

record filed on the earlier occasions.

Hearing concluded.

Judgment reserved.

(Aniruddha Roy, J.)

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