Ramesh Co vs Imperial Tubes Pvt Ltd
2022 Latest Caselaw 1986 Cal/2

OD - 1

                         ORDER SHEET
                         IA GA 2 of 2021
                          EC/147/2020
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                             RAMESH CO
                                 VS
                       IMPERIAL TUBES PVT LTD


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 19th July, 2022.

Appearance:

Mr. Soumabho Ghosh, Adv.

Mr. Soumalya Ganguli, Adv.

Ms. Tiana Bhattacharyya, Adv.

...For the decree-holder Mr. Rajarshi Dutta, Adv.

Mr. V.V.V. Sastry, Adv.

Mr. Debjyoti Saha, Adv.

...for the Judgment-debtor

The Court : In view of the submissions made by the parties and

affidavit filed by the judgment-debtor disclosing that he has no assets for

satisfaction of the decree in question since whatever assets he has those

are all charged assets and considering this fact as appears from record,

let there be examination of directors of the judgment-debtor as to its

property which is fixed on 1st August, 2022.

(MD. NIZAMUDDIN, J.) TR/