Swagata Bose vs The State Of West Bengal & Ors
2022 Latest Caselaw 42 Cal

   62
06.01.2022
 Ct. No.23
    (NB)
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                              APPELLATE SIDE

                               WPA 13120 of 2019

                                 Swagata Bose
                                       Vs.
                         The State of West Bengal & Ors.


                     Mr. Swagata Bose.
                                  ... for the petitioner-in-person.

                     Mr. Manas Kumar Kundu,
                     Mr. Munshi Nizamur Rahaman.
                                       ...for the State.

                     Mr. S. S. Koley.
                                   ...for the respondent nos.2,4,5,6&7.

The respondents are directed to file the compilation

of judgments to be relied upon by them so that the matter

can be effectively heard through virtual mode on the next

date.

Let this matter appear in the list on 20 th January,

2022.

(Arindam Mukherjee, J.)