Sumona Mondal vs The State Of West Bengal & Ors
2022 Latest Caselaw 884 Cal

25th February, 2022 (D/L No.23) (sayandeep)

WPA 20516 of 2021 (Via Video Conference)

Sumona Mondal Vs.

The State of West Bengal & Ors.

Mr. Partha Sarathi Bhattacharyya Mr. Kartik Kumar Roy, Mr. Debashis Banerjee, Mr. Raju Bhattacharyya .......for the petitioner

Mr. Amitava Chaudhuri, Mrs. Monoleena Chaudhuri, Mr. N.Roy ... for the Board

Mr. Swapan Kumar Dutta Mr. Rajat Dutta ...for the State

Learned counsel appearing for the State

and the Board have indicated their respective

points of arguments.

List this matter on 1st March, 2022

under the heading " For Judgment".

(Moushumi Bhattacharya, J.)