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Prabit Kr. Baidya vs Srikant Madhav Vaidya & Ors
2022 Latest Caselaw 880 Cal

Citation : 2022 Latest Caselaw 880 Cal
Judgement Date : 25 February, 2022

Calcutta High Court (Appellete Side)
Prabit Kr. Baidya vs Srikant Madhav Vaidya & Ors on 25 February, 2022
25.02.2022
sayandeep
Sl. No. 10
Ct. No. 05
                           CPAN 142 of 2022
                                 In
                           WPA 10713 of 2021

                       [Via Video Conference]

                           Prabit Kr. Baidya
                              -Versus-
                      Srikant Madhav Vaidya & Ors.


             Mr. Biswaroop Bhattacharya
             Mr. Pritam Choudhury
             Mrs. Priti Banerjee
                               ...... for the petitioner/applicant
             Mr. Jushnu Saha
             Mr. M.S. Yadav
                                .... for the alleged contemnors



                   Learned    counsel    appearing   for   the

             petitioner seeks time on the ground that an

             appeal filed by the respondent from the Judgment

and Order dated 14th January, 2022 is due to

taken up in the coming week.

List this matter on 4th March, 2022 as

prayed for.

(Moushumi Bhattacharya, J.)

 
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