Sanjay Kumar vs Union Of India & Ors
2022 Latest Caselaw 878 Cal

25.02.2022
 Item No.41
Court No.6.
    S. De
                           Through Video Conference

                                M.A.T. 174 of 2022

                                   Sanjay Kumar.
                                       Versus
                               Union of India & Ors.
                                        with
                              I.A. No. CAN 1 of 2022

                    Mr. Kishore Dutta, Ld. Sr. Advocate,
                    Mr. Srijib Chakraborty,
                    Mr. Pankaj Agarwal,
                    Mr. Jibantaraj Dan Roy,
                    Ms. Paramita Maity,
                                      ...for the appellant.
                    Mr. Rudra Jyoti Bhattaccharyya,
                    Ms. Debjani Ghosal,
                          ...for the respondent nos.1 to 4.

Hearing is concluded and judgment is reserved.

The interim order that is subsisting shall

continue till disposal of the appeal.

(Kausik Chanda, J.) (Arijit Banerjee, J.)