Smt. Sashi Jain @ Shashi Jain vs Sandip Sarkar
2022 Latest Caselaw 700 Cal

Citation : 2022 Latest Caselaw 700 Cal
Judgement Date : 18 February, 2022

Calcutta High Court (Appellete Side)

Smt. Sashi Jain @ Shashi Jain vs Sandip Sarkar on 18 February, 2022

Dl.   February
8.    18, 2022
                           F.A. 55 of 2017

                   Smt. Sashi Jain @ Shashi Jain

                                  Vs.

                            Sandip Sarkar

                 Ms. Sabita Mukherjee Roy Chowdhury,
                            ...for the appellant.

                 Mr. Sourav Sen,
                            ...for the respondent.

Hearing concluded and judgment is reserved.

( Soumen Sen, J. )

dns ( Ajoy Kumar Mukherjee, J. )

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