Electrosteel Castings Ltd. & Anr vs The State Of West Bengal & Ors
2022 Latest Caselaw 668 Cal/2

OD-9


                             ORDER SHEET

                        WPO 406 of 2021
                IN THE HIGH COURT AT CALCUTTA
               CONSTITUTIONAL WRIT JURISDICTION
                         ORIGINAL SIDE


              ELECTROSTEEL CASTINGS LTD. & ANR.
                           VERSUS
               THE STATE OF WEST BENGAL & ORS.


BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : 24th February, 2022



                                          Mr. Kishore Dutta, Sr. Adv.
                                                      Mr. A. Ali, Adv.
                                 Mr. Prabhat Kumar Srivastawa, Adv.
                                                 ... for the Petitioner



       The Court : The matter was listed on 22nd February, 2022 but

none appeared on behalf of the respondents. Today also when the

matter was called, none appeared on behalf of the respondents. Order

dated 22nd November, 2021 passed by this Court clarifies that if no

affidavit-in-opposition is filed, the matter will be heard without the

affidavit-in-opposition and on the basis of the materials available on

record.

In the circumstances, this Court has no other alternative but to

hear the counsel for the petitioner.

Hearing concluded. Fixed for final judgment.

(KRISHNA RAO, J.)

SN.

AR(CR)