Cloud Cranes And Company vs Simplex Infrastructure Limited
2022 Latest Caselaw 650 Cal/2

ODC-3
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)

                                    EC/229/2021

                         CLOUD CRANES AND COMPANY
                                     VS
                       SIMPLEX INFRASTRUCTURE LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd February, 2022.

Appearance:-

Mr. Sarvapriya Mukherjee, Adv.

Mr. Snehashis Sen, Adv.

Mr. Abhishek Banerjee, Adv.

The Court:- Heard the parties.

List this matter for further hearing on 1st March, 2022.

A copy of the execution application is duly served on the Advocate

appearing on behalf of the judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

S.Bag