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Anchor Investments Pvt Ltd vs Tci Finance Ltd
2022 Latest Caselaw 624 Cal/2

Citation : 2022 Latest Caselaw 624 Cal/2
Judgement Date : 22 February, 2022

Calcutta High Court
Anchor Investments Pvt Ltd vs Tci Finance Ltd on 22 February, 2022
OD-18
                                    ORDER SHEET

                                  IA NO. GA/5/2021
                                          In
                                     CS/133/2019

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                          ANCHOR INVESTMENTS PVT LTD
                                      Vs
                               TCI FINANCE LTD

    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 22nd February, 2022

(Via Video Conference)

Appearance:

Mr. Rajarshi Dutta, Adv.

Mr. V.V.V. Sastry, Adv.

Mr. Nischay Mall, Adv.

Mr. Aritra Basu, Adv.

Mr. Abhijit Sarkar, Adv.

Mr. Abhik Chitta Kundu, Adv.

The Court: Heard Counsel appearing on behalf of the parties.

Parties have referred to certain judgments and would like to file notes of

argument in this matter.

In light of the above, liberty is granted to the parties to file short notes of

argument, exchange the same and file it in Court by next Tuesday

(01.03.2022).

Matter to appear two weeks hence.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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