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M/S. Satellite Electric Company vs The Board Of Trustees For The Port ...
2022 Latest Caselaw 595 Cal/2

Citation : 2022 Latest Caselaw 595 Cal/2
Judgement Date : 21 February, 2022

Calcutta High Court
M/S. Satellite Electric Company vs The Board Of Trustees For The Port ... on 21 February, 2022
  OD - 7
                             ORDER SHEET
                           IA NO. GA/1/2021
                            In AP/1735/2015
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE


                  M/S. SATELLITE ELECTRIC COMPANY
                                  Vs
           THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 21ST FEBRUARY, 2022.

Appearance :

Mr. Prabal Kr. Mukherjee, Sr. Adv.

Mr. Ashok Kr. Jena, Adv.

The Court: Learned Counsel appearing for the applicant, who

seeks modification of a judgment and order passed by this Court on 20th

September, 2021 is not present.

List this matter after a week.

(MOUSHUMI BHATTACHARYA, J.) S.De

 
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