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Avanse Financial Services ... vs Trans Organics India Pvt. Ltd. And ...
2022 Latest Caselaw 592 Cal/2

Citation : 2022 Latest Caselaw 592 Cal/2
Judgement Date : 21 February, 2022

Calcutta High Court
Avanse Financial Services ... vs Trans Organics India Pvt. Ltd. And ... on 21 February, 2022
OD-19

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Via Video Conference)

                                    EC/19/2022

                     AVANSE FINANCIAL SERVICES LIMITED
                                    VS
                   TRANS ORGANICS INDIA PVT. LTD. AND ORS.


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 21st February, 2022.

Appearance:-

Ms. Archana Chowdhury, Adv.

Mr. Debdutta Raha, Adv.

The Court:- The judgment-debtors are represented and prays for an

accommodation to file their Affidavit of Assets.

Let this matter appear on 4th April, 2022.

In the meantime, the judgment-debtors are granted liberty to file their

Affidavit of Assets and serve a copy thereof on the decree-holder.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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