Poonam Gupta vs M D Creation And Others
2022 Latest Caselaw 555 Cal/2

OC 2
                               IA NO. GA/1/2022
                                 IN CS/22/2022
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                            COMMERCIAL DIVISION


                                 POONAM GUPTA
                                       Vs
                            M D CREATION AND OTHERS


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date : 17th February, 2022.
  [Via Video Conference]

                                                                        Appearance:
                                                            Mr. Farhan Ghaffar, Adv.
                                                       Ms. Susmita Chakravarty, Adv.


            The Court: This is an application for judgment upon admission.

            The respondent has appeared in this matter and seeks a copy of the

plaint.

The petitioner is directed to serve a copy of the plaint upon the

respondent.

Affidavit in opposition be filed within three weeks from date; reply

thereto, if any, be filed within one week thereafter.

Parties are at liberty to mention the matter for inclusion in the list.

(SHEKHAR B. SARAF, J.)

sp/