Gimpex Pvt Ltd vs M/S. Aanchal Cement Ltd
2022 Latest Caselaw 469 Cal/2

ODC-8

                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                   EC/85/2021

                                 GIMPEX PVT LTD.
                                     Versus
                            M/S. AANCHAL CEMENT LTD.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th February, 2022

Appearance:

Mr. Prabal Kumar Mukherjee, Sr. Adv.

Mr. Arnab Mukherjee, Adv.

Mr. Sakya Sen, Adv.

Mr. P. Sharma, Adv.

The Court:- The Affidavit of Assets filed on behalf of the judgment-debtor

be kept with the records.

An accommodation is sought for by the decree-holder, let this matter

appear on 28th February, 2022.

(RAVI KRISHAN KAPUR, J.)

S.Bag