Central Inland Water Transport ... vs Maeksin Shipping Co. Pvt. Ltd
2022 Latest Caselaw 468 Cal/2

OD-16
                                   ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                                Original Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                      EC/264/2019

          CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
                                  VS.
                      MAEKSIN SHIPPING CO. PVT. LTD


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th February, 2022 Appearance:

Mr. Priyankar Saha, Adv.

Mr. Ashok Kumar Jena, Adv.

...for the decree-holder

The Court: At the instance of the parties, let this matter appear on 15th February,

2022. In the meantime, the decree-holder is directed to serve a copy of the letter dated

10th February, 2022 issued by the Deputy Chairman of the decree-holder to the

judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

S.Bag