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Bhagwati Plasto Work Private ... vs Shree Gobind Deo Glass Works ...
2022 Latest Caselaw 401 Cal/2

Citation : 2022 Latest Caselaw 401 Cal/2
Judgement Date : 9 February, 2022

Calcutta High Court
Bhagwati Plasto Work Private ... vs Shree Gobind Deo Glass Works ... on 9 February, 2022
OD-17
                               EC/362/2021
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                 BHAGWATI PLASTO WORK PRIVATE LIMITED
                                  VS
             SHREE GOBIND DEO GLASS WORKS LIMITED AND ANR


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th February, 2022.

Appearance:

Mr. Ranjan Bachawat, Sr. Adv.

Mr. S.K. Bajoria, Adv.

Mr. Rudraman Bhattacharya, Adv.

Mr. S. Bajoria, Adv.

The Court : An accommodation is prayed for on behalf of the judgment

debtor. Let this matter appear on 11 February, 2022.

(RAVI KRISHAN KAPUR, J.) SK.

 
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