Poonawalla Fincorp Limited vs Vinod Tulsidas Binzade And Anr
2022 Latest Caselaw 351 Cal/2

ODC-44

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Via Video Conference)

                                   EC/317/2021

                        POONAWALLA FINCORP LIMITED
                                    VS
                      VINOD TULSIDAS BINZADE AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th February, 2022.

Appearance:

Mr. A. Mitra, Adv.

Mr. D. Mitra, Adv.

The Court : The judgment-debtors are represented. It is fairly submitted

on behalf of the judgment-debtors that he wishes to settle the matter with the

decree-holder.

Let this matter appear on 2nd March, 2022. In the meantime, the parties

are directed to resolve their disputes.

(RAVI KRISHAN KAPUR, J.)

S.Bag