Nicco Uco Financial Services ... vs State Of West Bengal & Ors
2022 Latest Caselaw 333 Cal

04.02.2022
S/L No.26
KS                                      (Via Video Conference)
                                          C.R.A. 522 of 2008

                               Nicco Uco Financial Services Limited
                                               -Vs.-
                                     State of West Bengal & Ors.



                                        Mr. Rahul Auddy
                                                           .....For the Appellant
                                        Mr. Pratick Bose
                                                           .....For the State


                     Mr. Rahul Auddy, learned advocate appears for the

             appellant through virtual mode.          Mr. Pratick Bose, learned

             advocate who generally appears for the State, is representing the

             opposite party no.1/State. His appointment may be regularized by

             the concerned authority in this case. Opposite party nos.2 to 4 are

             also un-represented.

                   This appeal has been preferred by the appellant under

             Section 378(4) of the Code of Criminal Procedure against the

             judgment and order dated 05.05.2008 passed by Learned

             Metropolitan Magistrate, 9th Court, Kolkata in Complaint Case

             No.C-55 of 1998 under Section 138/141 of the Negotiable

             Instruments Act, 1881 whereby opposite party nos.2 to 4 have been

             acquitted of the charge.
                                 2




      Learned advocate for the appellant seeks accommodation on

the ground that relevant documents in connection with this case

have not been handed over to him as yet.         Considered the

submissions.

      The appeal is adjourned and fixed up for hearing on

15.03.2022

.

Learned advocate appearing for the appellant is directed to

file his Vakalatnama before the department in the meantime.

(Ananda Kumar Mukherjee, J.)