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Poonawalla Fincorp Limited vs Parasnath Distributors And Ors
2022 Latest Caselaw 313 Cal/2

Citation : 2022 Latest Caselaw 313 Cal/2
Judgement Date : 7 February, 2022

Calcutta High Court
Poonawalla Fincorp Limited vs Parasnath Distributors And Ors on 7 February, 2022
ODC-38

                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]


                                     EC/311/2021

                         POONAWALLA FINCORP LIMITED
                                    Versus
                       PARASNATH DISTRIBUTORS AND ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th February, 2022 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Mr. S.B. Dasgupta, Adv.

The Court: The judgment-debtors are represented. An accommodation is

prayed for on behalf of the judgment-debtors seeking liberty to file the Affidavit

of Assets in terms of the earlier orders of Court as well as the Vakalatnama.

Heard the decree-holder.

Let this matter appear on 17th February, 2022.

(RAVI KRISHAN KAPUR, J.)

TO

 
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