Sapan Mandal vs Unknown
2022 Latest Caselaw 271 Cal

37 C.R.M. 7715 of 2021 (AD) 02.02.2022 Court No.29 In Re: - An application for bail under Section 439 of the Code of Criminal Procedure.

And

In the matter of: Sapan Mandal ....petitioner. Mr. Ayan Basu Mr. Sk. Salim Mr. Sumit Routh ...for the petitioner.

Mr. Y.J. Dastoor, Ld. ASG Mr. Phiroze Edulji Mr. Debajyoti Deb ... for the NCB.

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)