India Media Services Private ... vs Indian Express Newspapers ...
2022 Latest Caselaw 263 Cal/2

OD-1
                            APOT/164/2021
                             CS/190/2017

                   IN THE HIGH COURT AT CALCUTTA
                    CIVIL APPELLATE JURISDICTION
                            ORIGINAL SIDE


           INDIA MEDIA SERVICES PRIVATE LIMITED
                         VERSUS
INDIAN EXPRESS NEWSPAPERS [BOMBAY] LIMITED AND ANR.


BEFORE :

THE HON'BLE JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 2nd February, 2022.
[VIA VIDEO CONFERENCE]

                                       Appearance:-
                          Mr. Domingo Gomes, Adv.
                          Mr. Pradeep Sancheti, Adv.
                          Ms. Nairita Datta Chowdhury, Adv...for Appellant

                          Mr. Sumon Dutta, Adv.,
                          Mr. Rajarshi Dutta, Adv.,
                          Mr. Anand Agarwal, Adv.     .....for respondent.

The Court : We have heard Mr. Domingo Gomes, learned

counsel assisted by Mr. Pradeep Sancheti and Ms. Nairita Datta

Chowdhury appears for the appellant and Mr. Sumon Dutta, learned

counsel assisted by Mr. Rajarshi Dutta and Mr. Anand Agarwal,

appears for the respondent.

Judgment is reserved.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

pkd/nm AR(CR)