Mr. Sampat Mal Jhanwar And Another vs West Bengal Electricity ...
2022 Latest Caselaw 8696 Cal

23rd December,

(AK)

W.P.A 4680 of 2022

Mr. Sampat Mal Jhanwar and another Vs.

West Bengal Electricity Regulatory Commission and others

Mr. Yashovardhan Kochar ...for the petitioners.

Dr. Samir Chakraborty Dr. Madhusudan Saha Ray ...for the CESC Limited.

The learned Senior Advocate appearing for the CESC

Limited files additional written notes of arguments as well

as photocopies of two judgments cited by the CESC

Limited. Those be kept on record.

Hearing is concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)