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Private Limited And Another vs Additional General Secretary
2022 Latest Caselaw 8656 Cal

Citation : 2022 Latest Caselaw 8656 Cal
Judgement Date : 22 December, 2022

Calcutta High Court (Appellete Side)
Private Limited And Another vs Additional General Secretary on 22 December, 2022

22nd December, 2022 (D/L No.13) (SKB)

W.P.A. 17757 of 2022

M/s. Down Town Temptation Private Limited and another Versus Additional General Secretary, Finance Department, Government of W.B. and others

Mr. Soumya Mazumder, Mr. Arindam Jana, Mr. Saptarshi Banerjee, Mr. Somosh Ghosh ... for the petitioners.

Mr. Raja Saha, Mr. Varun Kothari ... for the State.

Learned counsel appearing for the petitioners and

the State have made over their respective notes.

Reserved for judgment.

(Moushumi Bhattacharya, J.)

 
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