Shila Chatterjee vs The State Of West Bengal & Ors
2022 Latest Caselaw 8652 Cal

   D/L
Item No. 1
22.12.2022
 KOLE
                              MAT 1939 of 2022
                                    With
                             IA No. CAN 1 of 2022

                              Shila Chatterjee
                                    -Vs.-
                       The State of West Bengal & Ors.

             Mr. Pratik Dhar, Sr. Adv.
             Mr, Koustav Bagchi,
             Mr. D. Ghosh,
             Mr. Priti Kar,
             Mr. C. Roy,
                                                      ... for the appellant.

             Mr. Anirban Roy, Ld. GP,
             Mr. Raja Saha,
             Mr. D. Sahoo,
             Mr. Arka Kr. Nag,
                                                          ... for the State.

             Mr. Suman Sengupta,
             Mr. Dip Jyoti Chakraborty,
                                                 ... for the vice-chairman.

             Mr. Phiroze Edulji,
                                              ... for the respondent no. 13.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)