Citation : 2022 Latest Caselaw 8601 Cal
Judgement Date : 21 December, 2022
D/L
Item No. 19
21.12.2022
KOLE
FMA 3518 of 2014
(Memo Not in File)
With
IA No. CAN 1 of 2012 (Old No. 8146 of 2012)
Siddheswar Ghosh
-Vs.-
The State of West Bengal & Ors.
Mr. Debabrata Saha Roy,
Mr. I. Mitra,
Mr. S. Das,
Mr. N. Basu,
Mr. S. Biswas,
... for the appellants.
Mr. Srijan Nayek,
Mrs. R. Maitra,
... for the State.
Mr. Arunava Ghosh,
Mr. Tapas Kr. Bhattacharyya,
Mr. Aviroop Bhattacharyya,
... for the respondent nos. 3, to 6.
Hearing is concluded. Judgment is reserved.
(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)
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