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Narayan Sharma vs The State Of West Bengal & Anr
2022 Latest Caselaw 8590 Cal

Citation : 2022 Latest Caselaw 8590 Cal
Judgement Date : 21 December, 2022

Calcutta High Court (Appellete Side)

Narayan Sharma vs The State Of West Bengal & Anr on 21 December, 2022

21.12.2022 Sl. No. 11.

Mithun.

Ct.No.42.

CRR/714/2022

Narayan Sharma Vs.

The State of West Bengal & Anr.

Mr. Sudipto Moitra, Sr. Adv. Mr. Daanish Haque, Adv. Mr. Karan Sharma, Adv. Md. Zohaib Rauf, Adv. Mr. Siddhartha Deb Roy, Adv.

...for the petitioner. Mr. Subhamoy Bhattacharya, Adv. Mr. Shankar Mukherjee, Adv. Mr. Mohammad Shamim Akhtar, Adv. Mrs. Kausturi Hazari, Adv.

...for the opposite party No.2. Mr. Madhusudan Sur, APP, Mr. Dipankar Paramanick, Adv.

...for the State.

Argument is heard.

Judgment is reserved.

(Bibek Chaudhuri, J. )

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