Sk. Md. Selim vs Unknown
2022 Latest Caselaw 8542 Cal

                                       CRA 179 of 2020
20.12.2022

Sl. 45 Court No.29 In the matter of: Sk. Md. Selim (AD) ... Appellant.

Mr. Sekhar Kumar Basu, Ld. Sr. Advocate Mr. Kusal Kumar Mukherjee Ms. Suchismita Dutta ... for the appellant.

Mr. Neguive Ahmed, Ld. APP Ms. Amita Gaur ... for the State.

Mr. Dipanjan Chatterjee ... for the de facto complainant.

Heard the learned Senior Advocate for the appellant

Heard the learned Advocate for the State.

Learned Advocate appearing for the de facto complainant

submits that he does not want to make any submissions.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)