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Shipra Dey vs The State Of West Bengal & Ors
2022 Latest Caselaw 8537 Cal

Citation : 2022 Latest Caselaw 8537 Cal
Judgement Date : 20 December, 2022

Calcutta High Court (Appellete Side)
Shipra Dey vs The State Of West Bengal & Ors on 20 December, 2022

20.12.2022

ns

W.P.A. 13315 of 2018 r

Shipra Dey Vs.

The State of West Bengal & Ors.

Mr. Jayanta Naryan Chatterjee Mr. Debasish Banerjee Ms. Moumita Pandit Ms. Jayashree Patra Ms. Sreeparna Ghosh Ms. Ritushree Banerjee Ms. Dipanwita Das ........for the petitioner

Mr. Subhabrata Datta, Mr. Debashis Sarkar ......for the State

Heard the learned Advocates for the parties.

Hearing concludes and judgment stands

reserved.

(Hiranmay Bhattacharyya, J.)

 
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