Sebabrata Educational Trust vs The State Of West Bengal & Ors
2022 Latest Caselaw 8445 Cal

05   16.12.2022
Sc   Ct. no.22
                                          WPA 25264 OF 2022
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Sebabrata Educational Trust Vs.

The State of West Bengal & Ors.

Mr. Sabyasachi Chatterjee Mr. Pintu Karar Mr. Akashdeep Mukheerjee Ms. Sayani Manna.

....For the Petitioner Mr. Swapan Kr. Datta Mr. Tapas Kr. Mandal.

....For the Respondent Nos. 1 to 4/State Mr. D. N. Maiti Ms. Sharbani Ghosal.

....For the Respondent No.5/WBUHS Mr. Nilotpal Chatterjee ....For the Respondent No.6/INC

Mr. Swapan Kr. Datta, learned Additional

Government Pleader appearing for the respondent nos. 1

to 4 has concluded his submissions.

Mr. Nilotptal Chatterjee, learned counsel appearing

for the respondent no.6 has concluded his submissions.

Mr. Sabyasachi Chatterjee, learned counsel

appearing for the writ petitioner had concluded his

submissions in reply.

Hearing concluded.

Judgment reserved.

(Aniruddha Roy, J.)