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Shahnawaz Mir @ Mir Shahnawaz & Anr vs Gulsan Hazra & Anr
2022 Latest Caselaw 8155 Cal

Citation : 2022 Latest Caselaw 8155 Cal
Judgement Date : 8 December, 2022

Calcutta High Court (Appellete Side)

Shahnawaz Mir @ Mir Shahnawaz & Anr vs Gulsan Hazra & Anr on 8 December, 2022

S/L 1
08.12.2022

Suvayan CO 1389 of 2022

Shahnawaz Mir @ Mir Shahnawaz & Anr.

Vs.

Gulsan Hazra & Anr.

Mr. Probal Mukherjee, Sr. Adv. Ms. Salma S. Shah Mr. S. Hossain ...for the petitioners.

Mr. Sumit Kumar Ray Mr. Munshi Ashiq Elahi ...for the opposite party No. 1.

Mr. Md. Salahuddin Mr. Md. A. Zaman ...for the opposite party No. 2.

Both parties are represented by their respective

learned Advocates.

Heard learned Advocates for both sides at length

and in full.

Judgment is reserved.

(Partha Sarathi Sen, J.)

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