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Asgar Chowdhury vs Unknown
2022 Latest Caselaw 8020 Cal

Citation : 2022 Latest Caselaw 8020 Cal
Judgement Date : 2 December, 2022

Calcutta High Court (Appellete Side)
Asgar Chowdhury vs Unknown on 2 December, 2022
                                          DR 3 of 2021
02.12.2022

with Sl. 35 wt36 Court No.29 CRA 146 of 2021 (AD)

In the matter of: Asgar Chowdhury ...Appellant.

Mr. Sekhar Kumar Basu, Ld. Sr. Advocate Mr. Soubhik Mitter Mr. Syed Nasirul Hossain Ms. Rajnandini Das ... for the appellant.

Mr. Rudradipta Nandy, Ld. APP Ms. Sonali Das Ms. Sreeparna Das ... for the State.

Md. Sabir Ahmed Md. Abdur Rakib Mr. Biswajit Sarkar ... for the de facto complainant.

Heard the learned Senior Advocate for the appellant.

Heard the learned Advocates for the State and the de facto

complainant.

Written notes on arguments on behalf of the appellant and

the State be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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