Cossipore Kanch Sangh & Anr vs Union Of India & Ors
2022 Latest Caselaw 8018 Cal

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02.12.2022
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              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                    W.P.A. No. 20621 of 2021
                                +
                     IA No: CAN 1 of 2022

                 Cossipore Kanch Sangh & Anr.
                              Vs.
                     Union of India & Ors.


               Mr. M.M. Verma,
               Mr. Abhishek Verma,
               Ms. Punam Verma
                             .... for the petitioners

               Ms. Sumita Sarkar
                           .... for the Union of India

               Mr. Souvik Nandy,
               Mr. Snehashis Sen,
               Mr. Abhishek Banerjee
                            ... for the respondent no. 2

Learned counsel appearing for the parties file their

respective written notes of arguments, which be kept

on record.

Hearing is concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)