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(Formerly Known As Tractors India ... vs Kridhya Infra Limited
2022 Latest Caselaw 3094 Cal/2

Citation : 2022 Latest Caselaw 3094 Cal/2
Judgement Date : 16 December, 2022

Calcutta High Court
(Formerly Known As Tractors India ... vs Kridhya Infra Limited on 16 December, 2022
ODC-9
                                  ORDER SHEET

                                   EC/241/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)


                 GAINWELL COMMOSALES PRIVATE LIMITED
           (FORMERLY KNOWN AS TRACTORS INDIA PRIVATE LIMITED)
                                  VS
                        KRIDHYA INFRA LIMITED


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 16th December, 2022

Appearance:

Mr. Soumabho Ghose, Adv. Mr. Zulfiqar Al-Quaderi, Adv. Ms. Prerona Banerjee, Adv.

The Court: The judgment-debtor is directed to be present on 6th January,

2023 for examination.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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