Commissioner Of Cgst And Central ... vs M/S. Ashirwad Foundries Private ...
2022 Latest Caselaw 3007 Cal/2

OD - 1

                           IN THE HIGH COURT AT CALCUTTA
                        SPECIAL JURISDICTION (CENTRAL EXCISE)
                                    ORIGINAL SIDE

                             CEXA/22/2021
                            IA NO:GA/1/2021
   COMMISSIONER OF CGST AND CENTRAL EXCISE, HOWRAH COMMISSIONERATE
                                 Versus
            M/s. ASHIRWAD FOUNDRIES PRIVATE LIMITED AND ANR.


BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
            And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Dated : DECEMBER 13, 2022.
                                                                              Appearance:
                                                     Mr. Uday Shankar Bhattacharyya, Adv.
                                                           Ms. Aishwarya Rajyashree, Adv.
                                                                           ...for appellant
                                                                    Mr. Somak Basu, Adv.
                                                                         ...for respondents

The Court :- We have heard Mr. Uday Shankar Bhattacharyya, learned standing

Counsel duly assisted by Ms. Aishwarya Rajyashree, learned junior standing Counsel on

behalf of the appellant and Mr. Somak Basu, learned counsel for the respondent.

The appeal was heard by us and judgment was reserved on 28th November, 2022.

Thereafter, Mr. Somak Basu, learned Advocate for the respondent circulated

certain decisions. Therefore, the matter was listed today under the caption "To Be

Mentioned". We have heard the learned Advocates for the parties.

Judgment reserved.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.) Pkd/GH.