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WPA/9405/2021
2022 Latest Caselaw 6229 Cal

Citation : 2022 Latest Caselaw 6229 Cal
Judgement Date : 31 August, 2022

Calcutta High Court (Appellete Side)
WPA/9405/2021 on 31 August, 2022

31.08.2022 rc/ct.no.10 Item No.93

WPA No. 9405 of 2021

Mr. Milan Bhattacharjee Mrs. Sulagna Bhattacharjee ...for the Petitioner

Mr. T.M.Siddique Mr. Nilotpal Chatterjee ...for the State

Hearing is concluded and judgment is reserved.

(Suvra Ghosh,J)

 
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